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Madras High Court Refuses to Reconsider 1996 Murder of Pon Navarasu - (21 Mar 2022)

CRIMINAL

Madras High Court has refused to reconsider the case of John David, convicted prisoner in the 1996 infamous murder of Pon Navarasu, for premature release.

Tags : MADRAS HIGH COURT   1996 MURDER OF PON NAVARASU  

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