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Karnataka High Court Quashes Seat Matrix of Telugu Linguistic Minority in Medical College - (21 Mar 2022)

EDUCATION

Karnataka High Court has quashed the revised seat matrix issued on January 31, for postgraduate and undergraduate courses in medicine for the academic year 2021-22, by which only Telugu Linguistic minority students residing in Hyderabad-Karnataka region are allowed to apply in a Linguistic minority institution located in that region.

Tags : KARNATAKA HIGH COURT   SEAT MATRIX OF TELUGU LINGUISTIC MINORITY  

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