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Supreme Court Issues Notice in SLP Seeking Appointment of Arangavalar Committee - (21 Mar 2022)

CIVIL

Supreme Court has issued notice in a SLP preferred by Hindu Dharma Parishad seeking appointment of Arangavalar Committee (Trustee Committee) headed by Retired Judge in all Hindu Temples with a social activist, a devotee, a Scheduled Caste person and a woman as its Members to manage the Temples.

Tags : SUPREME COURT   APPOINTMENT OF ARANGAVALAR COMMITTEE  

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