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Supreme Court Upholds One Rank One Pension (OROP) Scheme in Defence Forces - (21 Mar 2022)

DEFENCE

Supreme Court has upheld the Union Government's One Rank One Pension (OROP) Scheme in Defence Forces. As per the said scheme, uniform pension is to be paid to armed services personnel retiring in the same rank with the same length of service, irrespective of the date of retirement and the rates of pension would be revised at periodic intervals.

Tags : SUPREME COURT   ONE RANK ONE PENSION (OROP) SCHEME  

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