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Allahabad HC: Form GST DRC-01A is Pre-Show Cause Notice Intimation Focusing on Reducing Litigation - (21 Mar 2022)

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Allahabad High Court has ruled that Form GST DRC-01A is a pre-show cause notice intimation which focuses on reducing litigation.

Tags : ALLAHABAD HIGH COURT   FORM GST DRC-01A   PRE-SHOW CAUSE NOTICE  

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