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Meghalaya HC Grants Relief to Candidate Who Missed Counselling Due to Email in Spam Folder - (17 Mar 2022)

EDUCATION

Meghalaya High Court grants relief to National Eligibility Cum Entrance Test (NEET) candidate who missed her counselling because e-counselling invitation mail was delivered in the spam folder of her e-mail.

Tags : MEGHALAYA HIGH COURT   NEET-UG CANDIDATE  

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