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Allahabad HC Asks UP Govt to Reconsider Ban Imposed by Fee Hike in Private Schools - (17 Mar 2022)

EDUCATION

Allahabad High Court has asked the Uttar Pradesh Government to reconsider the ban imposed by it on fee hike in private schools. The Court has ordered thus on a plea moved by Association Of Private Schools of UP.

Tags : ALLAHABAD HIGH COURT   BAN IMPOSED BY FEE HIKE IN PRIVATE SCHOOLS  

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