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Allahabad High Court Acquits Rape-Murder Accused, Sets Aside Death Penalty - (17 Mar 2022)

CRIMINAL

Allahabad High Court has rejected the reference made to it to confirm the death penalty awarded to a man accused of Raping and murdering a 75-year-old woman. The Court observed that the investigation in the case had not been up to the mark.

Tags : ALLAHABAD HIGH COURT   RAPE-MURDER ACCUSED  

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