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Allahabad HC Directs to Take Decision on Representations to Include Rajbhar Community in ST List - (17 Mar 2022)

CIVIL

Allahabad High Court has directed the Uttar Pradesh Government to take a decision over the representations forward to it by the Centre seeking inclusion of the State's Rajbhar community in the list of Scheduled Tribes.

Tags : ALLAHABAD HIGH COURT   RAJBHAR COMMUNITY   SCHEDULED TRIBES LIST  

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