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P&H HC: ITC Under VAT Can be Availed on Evaporation Loss of Petrol and High Speed Diesel - (17 Mar 2022)

SALES TAX/VAT

Punjab and Haryana High Court has ruled that the Input Tax Credit (ITC) under the Value Added Tax can be availed on the evaporation loss of petrol and High Speed Diesel.

Tags : PUNJAB AND HARYANA HIGH COURT   EVAPORATION LOSS OF PETROL AND HIGH SPEED DIESEL  

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