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Delhi High Court Allows Reopening of Four Floors of Masjid in Nizamuddin Markaz on Shab-e-Barat - (17 Mar 2022)

CIVIL

Delhi High Court has allowed reopening of four floors, including Ground floor as well as three floors, of the masjid premises in Nizamuddin Markaz for offering of prayers on the festival of Shab e-Barat.

Tags : DELHI HIGH COURT   MASJID IN NIZAMUDDIN MARKAZ  

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