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Delhi HC Issues Notice to Directorate of Education Over Inoperational School Building Since 2014 - (17 Mar 2022)

CIVIL

Delhi High Court has issued notice to the Directorate of Education, Delhi government, over non-utilization of a full-fledged school building, purportedly lying vacant and inoperational since the year 2014.

Tags : DELHI HIGH COURT   INOPERATIONAL SCHOOL BUILDING  

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