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AP HC Dismisses CBI Plea for Cancellation of Bail to Y.G. Reddy In Murder Case - (17 Mar 2022)

CRIMINAL

Andhra Pradesh High Court has dismissed the Central Bureau of Investigation’s plea for cancellation of the bail given to Yerra Gangi Reddy, a prime suspect in Y.S. Vivekananda Reddy murder case.

Tags : ANDHRA PRADESH HIGH COURT   BAIL TO Y.G. REDDY IN MURDER CASE  

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