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AAAR, Haryana: Cooking Cream Attracts 18% GST - (16 Mar 2022)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Haryana has ruled that 18% Goods and Service Tax (GST) is payable on the cooking cream.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   COOKING CREAM  

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