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Govt. Reduces GST to 5% on Domestic Maintenance, Repair and Overhaul Services in Aviation Industry - (16 Mar 2022)

GOODS AND SERVICES TAX

Ministry of Civil Aviation has notified the reduction in Goods and Service Tax (GST) from 18% to 5% on Domestic Maintenance, Repair, and Overhaul Services in aviation industry.

Tags : MINISTRY OF CIVIL AVIATION   DOMESTIC MAINTENANCE   REPAIR AND OVERHAUL SERVICES  

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