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Delhi HC Asks to Conduct Further Investigation in Death of Man Forced to Sing National Anthem - (16 Mar 2022)

CRIMINAL

Delhi High Court has asked the city police to conduct further investigation without any fear or influence, in the case of 23 year old Faizan, who was forced to sing the national anthem during the Delhi riots that erupted in the year 2020.

Tags : DELHI HIGH COURT   DEATH OF MAN   DELHI RIOTS  

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