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Karnataka HC Directs BBMP to Fill Up/Repair Potholes in Central Business District - (16 Mar 2022)

CIVIL

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike (BBMP) to fill up/ repair potholes in the Central Business District (CBD) area of Bengaluru City, within 15 days.

Tags : KARNATAKA HIGH COURT   REPAIR POTHOLES  

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