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SEBI Clarifies Regarding Transactions in Mutual Funds Facilitated by Online Platforms - (16 Mar 2022)

CAPITAL MARKET

Securities and Exchange Board of India has clarified regarding transactions in mutual funds facilitated by online platforms. The Board has said payment aggregators should directly credit the amount collected from the bank account of the investor only into an approved account, as per the instructions from the investor.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   TRANSACTIONS IN MUTUAL FUNDS  

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