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Allahabad High Court Grants Bail to Former IPS Officer Amitabh Thakur in Abetment of Suicide Case - (15 Mar 2022)

CRIMINAL

Allahabad High Court has granted bail Former IPS officer Amitabh Thakur in the abetment to suicide case, in which a woman and her friend had set themselves on fire outside the Supreme Court and succumbed to burn injuries.

Tags : ALLAHABAD HIGH COURT   BAIL TO FORMER IPS OFFICER AMITABH THAKUR  

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