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Bombay HC Asks Maharashtra Govt to Submit Report on Number of Child Marriages - (15 Mar 2022)

CIVIL

Bombay High Court has asked the Maharashtra Government to submit a report on the number of child marriages in the State as it may be a contributing factor to the deaths of women and children in the tribal belt of Melghat.

Tags : BOMBAY HIGH COURT   REPORT ON NUMBER OF CHILD MARRIAGES  

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