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Mumbai Special Court Denies Bail to Anil Deshmukh in Money Laundering Case - (15 Mar 2022)

CRIMINAL

Special PMLA Court in Mumbai has denied bail to former Maharashtra Home Minister Anil Deshmukh in an alleged money laundering case. Deshmukh, an NCP leader, was arrested by the Enforcement Directorate (ED) on November 2, 2021.

Tags : MUMBAI SPECIAL COURT   MONEY LAUNDERING CASE   ANIL DESHMUKH  

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