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Madras HC Issues Notice on Plea Seeking Damages Over Copyright Infringement by Film Valimai - (15 Mar 2022)

INTELLECTUAL PROPERTY RIGHTS

Madras High Court has issued notice to the makers of Tamil film Valimai, starring Ajith, after the Producer of a 2016 Movie called Metro alleged that the former is a substantial replica of the latter.

Tags : MADRAS HIGH COURT   COPYRIGHT INFRINGEMENT BY FILM VALIMAI  

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