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NLU Consortium Postpones CLAT 2022 Exam Date and Online Application Submission - (15 Mar 2022)

EDUCATION

Consortium of National Law Universities has decided to postpone the Common Law Admission Test to June 19. CLAT-2022 is rescheduled to Sunday, 19th June 2022 between 2 & 4 PM for both UG and PG programmes. The last date for submission of CLAT-2022 online applications has been extended to 9th May 2022.

Tags : CONSORTIUM OF NATIONAL LAW UNIVERSITIES   CLAT 2022 EXAM DATE  

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