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Securities and Exchange Board of India Imposes Fine on Jaypee Infratech for Lapse in Disclosures - (15 Mar 2022)

CAPITAL MARKET

Securities and Exchange Board of India has imposed Rs 7 lakh fine on Jaypee Infratech Ltd for disclosure lapses. The Board has said that the company did not make disclosures with regard to series of non-convertible debt (NCD) securities issued and listed by it, as required under market norms.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   JAYPEE INFRATECH LTD  

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