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Patna High Court Orders Inquiry Into Flimsy Investigation in Honor Killing Case - (14 Mar 2022)

CRIMINAL

Patna High Court has ordered an enquiry, to be conducted by the Additional Director General of Police, into the casual and flimsy investigation conducted by the Police in an honour killing case, whereby a young boy was allegedly hung to death.

Tags : PATNA HIGH COURT   HONOR KILLING CASE  

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