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SC Relaxes Upper-Age Limit for Age-Barred Candidates Who Were Eligible in 2020 & 2021 - (14 Mar 2022)

EDUCATION

Supreme Court has relaxed the upper-age limit of 32 years for the Delhi Judicial Service Examinations (DJSE) and 45 years for the Delhi Higher Judicial Service Examinations (DHJSE) of 2022 for those candidates, who were eligible in 2020 and 2021 but have become age-barred this year.

Tags : SUPREME COURT   UPPER-AGE LIMIT FOR AGE-BARRED CANDIDATES  

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