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Bombay HC: Obscene Acts In Private Place Not Offence - (21 Mar 2016)

Bombay HC, while quashing a case against 13 men who were arrested for allegedly indulging in obscene acts with women in a flat, has said any such action done in a private place is not a criminal offence under the Indian Penal Code.

Tags : BOMBAY HC   OBSCENE ACTS  

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