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Delhi Court Grants Interim Bail for 6 Months to Umar Khalid, Anirban Bhattacharya - (18 Mar 2016)

Delhi Court has granted bail to Jawaharlal Nehru University students Umar Khalid and Anirban Bhattacharya who have been accused of raising anti-national slogans in the varsity campus on February 9.

Tags : DELHI COURT   UMAR KHALID   ANIRBAN BHATTACHARYA  

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