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Delhi HC Directs Delhi University to Devise Mechanism for Issuance of Attested Marksheet Manually - (14 Mar 2022)

EDUCATION

Delhi High Court has directed the Delhi University to put in place a mechanism so that in case of any urgency, a student can write an email to the concerned Dean of Examinations who shall then consider the said request and issue the attested marksheet or transcript manually within a period of 5 working days.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   ISSUANCE OF ATTESTED MARKSHEET  

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