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Telangana High Court Refuses to Stay Suspension of BJP MLAs from Assembly - (14 Mar 2022)

CIVIL

Telangana High Court has denied relief to BJP MLAs who sought stay on the operation of Telangana Legislative Assembly-respondent's action, suspending them from service for the rest of the ongoing Budget session of the Assembly.

Tags : TELANGANA HIGH COURT   SUSPENSION OF BJP MLAS FROM ASSEMBLY  

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