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Gujarat HC Issues Notice to Convicts Sentenced to Death in 2008 Ahmedabad Serial Blast Case - (14 Mar 2022)

CRIMINAL

Gujarat High Court has issued notice to the 38 convicts who were sentenced to death by a special court in connection with the 2008 Ahmedabad serial blast case.

Tags : GUJARAT HIGH COURT   2008 AHMEDABAD SERIAL BLAST CASE  

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