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Allahabad HC Restores Plea Seeking Removal of Mosque Allegedly Built on Krishna Janambhoomi - (14 Mar 2022)

CIVIL

Allahabad High Court has restored a petition seeking the removal of Mathura’s Shahi Idgah Mosque, which is claimed to be built on Krishna Janambhoomi, the birthplace of Lord Krishna.

Tags : ALLAHABAD HIGH COURT   MATHURA MOSQUE ROW  

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