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Karnataka HC Dismisses Appeal Seeking Default Bail in Gauri Lankesh Murder Case - (11 Mar 2022)

CRIMINAL

Karnataka High Court has dismissed an appeal filed by 10 accused allegedly involved in the murder case of journalist Gauri Lankesh, challenging an order rejecting their application for default bail by the special court.

Tags : KARNATAKA HIGH COURT   GAURI LANKESH MURDER CASE  

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