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Delhi HC Refuses to Entertain PIL for Premature Release of Old Aged Prisoners - (11 Mar 2022)

CIVIL

Delhi High Court has refused to entertain a PIL seeking premature release of old aged and infirm prisoners in terms of recommendations made by Mulla Committee (1980-83) and the Model Prison Manual (2003).

Tags : DELHI HIGH COURT   PREMATURE RELEASE OF OLD AGED PRISONERS  

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