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Delhi HC Issues Notice on Sharjeel Imam's Plea Challenging Charges Framed in Anti-CAA Speeches Case - (11 Mar 2022)

CRIMINAL

Delhi High Court has issued notice on plea moved by Sharjeel Imam challenging a Trial Court order framing charges against him in a case relating to the alleged inflammatory speeches made by him in Aligarh Muslim University and Jamia area in Delhi against the Citizenship Amendment Act, 2019.

Tags : DELHI HIGH COURT   SHARJEEL IMAM  

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