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Calcutta HC Orders Daughter to Pay Maintenance to Parents, Provide Accommodation - (11 Mar 2022)

FAMILY

Calcutta High Court has directed a daughter to allow her aged parents to reside with her in a residential flat which had been gifted to her by her parents and further restrained her from alienating the disputed flat during the life time of both her parents.

Tags : CALCUTTA HIGH COURT   MAINTENANCE TO PARENTS  

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