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Rajasthan HC Directs Reliance Jio to Shift 4G Tower Creating Inconvenience to Devotees - (11 Mar 2022)

CIVIL

Rajasthan High Court has directed Reliance Jio to shift its 4G mobile tower from the existing place to 15-20 feets away from the gate of a Gurudwara within a period of two months.

Tags : RAJASTHAN HIGH COURT   RELIANCE JIO   SHIFT 4G TOWER  

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