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NGT Imposes Penalty on J&K Govt Over Pollution in Doodh Ganga & Mamath Kull - (11 Mar 2022)

ENVIRONMENT

National Green Tribunal (NGT) has imposed a penalty of Rs. 3 Crore on the Jammu and Kashmir Govt for failure to prevent illegal mining, discharge of sewage and dumping of solid waste into river Doodh Ganga and Mamath Kull.

Tags : NATIONAL GREEN TRIBUNAL   POLLUTION IN DOODH GANGA & MAMATH KULL  

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