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Madras HC Dismisses Appeals Against Electricity Project in Krishnagiri - (11 Mar 2022)

ENVIRONMENT

Madras High Court has refused to entertain a writ appeal challenging the laying of high tension transmission lines at Sevaganappalli in Krishnagiri, allegedly contravention of distance norms and disregard for potential health hazards.

Tags : MADRAS HIGH COURT   ELECTRICITY PROJECT IN KRISHNAGIRI  

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