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AP HC Passes Interim Order Suspending Holding of Practical Exams in Jumbling Method - (11 Mar 2022)

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Andhra Pradesh High Court has given an interim order suspending the order of the Government of A.P. to hold practical examinations in jumbling method, just a day before the Intermediate practical examinations are scheduled to begin on March 11.

Tags : ANDHRA PRADESH HIGH COURT   HOLDING OF PRACTICAL EXAMS IN JUMBLING METHOD  

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