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Punjab And Haryana High Court Withdraws Order Extending Life of Interim Orders - (10 Mar 2022)

CIVIL

Punjab and Haryana High Court has withdrawn April 2021 order extending the life of interim orders pertaining to the functioning of courts, orders of eviction, dispossession, demolition, so far unexecuted, etc.

Tags : PUNJAB AND HARYANA HIGH COURT   ORDER EXTENDING LIFE OF INTERIM ORDERS  

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