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Karnataka High Court Disposes PIL Challenging SIT Probe in Ramesh Jarkiholi Sex CD Scandal Case - (10 Mar 2022)

CRIMINAL

Karnataka High Court has disposed of a public interest litigation seeking to quash the order passed by the Commissioner of Police, forming a Special Investigation Team (SIT) comprising of Six (6) police officers to conduct investigation in the alleged sex CD case, involving former Minister Ramesh Jarkiholi.

Tags : KARNATAKA HIGH COURT   SEX CD SCANDAL CASE  

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