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Allahabad HC Grants Bail to Senior Samajwadi Party Leader and Member of Parliament Azam Khan - (10 Mar 2022)

CRIMINAL

Allahabad High Court has granted bail to the Senior Samajwadi Party leader and a Member Of Parliament, Azam Khan in connection with a case registered against him for allegedly making derogatory statements against BJP, RSS by way of misusing his official letterhead and seal as a UP Minister.

Tags : ALLAHABAD HIGH COURT   BAIL TO AZAM KHAN  

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