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SC Upholds Order of BMRCL to Act on Expert Committee Report for Retaining Onsite Trees - (10 Mar 2022)

CIVIL

Supreme Court has upheld Karnataka High Court's order of Bengaluru Metro Rail Corporation Limited (BMRCL) to act on the expert committee report which had recommended retaining of . onsite 44 trees, translocating 212 trees and cutting 577 trees are to be cut for laying metro lines.

Tags : SUPREME COURT   RETAINING ONSITE TREES  

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