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Calcutta HC Directs Visva Bharati University to Reopen Hostels in Presence of Police, Student - (10 Mar 2022)

EDUCATION

Calcutta High Court has directed the Visva-Bharati University authorities to immediately open hostels for its students. The Court has ordered that the police should break open the locks in hostel rooms in the presence of two student representatives and other university officials.

Tags : CALCUTTA HIGH COURT   REOPENING OF HOSTELS  

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