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Supreme Court Grants Bail to Perarivalan, Rajiv Gandhi Assassination Case Convict - (10 Mar 2022)

CRIMINAL

Supreme Court has granted bail to AG Perarivalan, one of the seven convicts serving life sentence in the case related to the assassination of former Prime Minister Rajiv Gandhi in 1991.

Tags : SUPREME COURT   RAJIV GANDHI ASSASSINATION CASE   BAIL TO AG PERARIVALAN  

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