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Patna HC Seeks Response Over Delay of 14 Years in Setting Up Steel Plant in Bihar - (09 Mar 2022)

CIVIL

Patna High Court has sought a response from the Union Government and the State of Bihar, over a delay of 14 years in setting up the first steel plant of Bihar state in the Vaishali District.

Tags : PATNA HIGH COURT   STEEL PLANT IN BIHAR  

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