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Madras HC: Pondicherry University Empowered to Collect University Development Fund Paid by Students - (09 Mar 2022)

EDUCATION

Madras High Court has dismissed a batch of writ appeals filed against the single judge bench order in favour of Pondicheryy University collecting University Development Fund paid by students from the Individual colleges.

Tags : MADRAS HIGH COURT     PONDICHERRY UNIVERSITY  

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