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Allahabad HC Issues Notice on PIL Seeking Financial Support/ Stipend For Junior Lawyers - (09 Mar 2022)

CIVIL

Allahabad High Court has issued notice to Union of India, Uttar Pradesh Bar Council and others on a Public Interest Litigation (PIL) plea seeking stipend for Junior Lawyers who are having initial practice up to 3 years.

Tags : ALLAHABAD HIGH COURT   FINANCIAL SUPPORT/ STIPEND FOR JUNIOR LAWYERS  

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