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Madras High Court Disallows Lalgudi Temple Car Festival to Pass Through Streets - (09 Mar 2022)

CIVIL

Madras High Court has observed that the temple car procession/ festival in Achiramavalli Amman Kovil at Jangamarajapuram cannot be allowed this year since it has the potential to stoke communal tension like in 2021.

Tags : MADRAS HIGH COURT   LALGUDI TEMPLE CAR FESTIVAL  

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